Manupatra, is committed to fair information practices. Manupatra respects the privacy and security of our users. Our goal is to provide you with a personalized Internet experience that delivers the information, resources, and services that are most relevant and helpful to you.

In order to achieve this goal, we sometimes collect information during your visits to understand what differentiates you from each of our millions of other users. We will not disclose it to any person or organization outside Manupatra, except as described in this Privacy Policy.

To demonstrate our commitment to your privacy, we have prepared this statement disclosing our privacy practices. Here, you will learn what personal identifying information of yours is collected, how and when we might use your information, how we protect your information, who has access to your information, and how you can correct any inaccuracies in the information.

Information We Collect and How We Use It

Manupatra collects certain information from and about its users three ways: from our Web server logs, with cookies, and directly from the user.

Web server logs

When you visit our Manupatra websites, we may track information to administer the site and analyze its usage.

Examples of information we may track include:
  1. 1. Your Internet protocol address
  2. 2. What kind of browser or computer you use
  3. 3. The number of links you click within the site
  4. 4. The state or country from which you accessed the site
  5. 5. The date and time of your visit
  6. 6. The name of your Internet service provider
  7. 7. The Web page you linked to our site from
  8. 8. The pages you viewed on the site
  9. 9. What type of searched you made
  10. 10. What Documents you opened
  11. 11. How many Documents you opened.

Cookies: Our websites use cookies (i.e., small bits of text that our servers place into a file on your computer's hard drive). This is used to save your preferences and login information, and provide personalized functionality. You can reject cookies by changing your browser settings, but be aware that this will disable some of the functionality on our websites.

Personal information provided by the user: On some of our websites, visitors can register to purchase products or services, receive personalized content, and participate in surveys. When you register, we will ask you for some personal information.

If you're purchasing a product, we'll request financial information (e.g., What is your credit card number?). Any financial information we collect is used only to bill you for the products and services you purchased. If you purchase by credit card, this information may be forwarded to your credit card provider.

For other types of registrations, we will ask for your name, address, email address, or telephone number. We may then contact you with information about other Manupatra products and services.

Finally, you may be asked to disclose personal information to us so that we can provide assistance and information to you. For example, we may collect personal information from you (such as an email address, system information, and problem descriptions) in order to provide online technical support and troubleshooting.

If you don't want to receive promotional materials from Manupatra or our marketing partners, you can opt out at any time. You simply need to update your preferences with each Manupatra service to which you are registered.

If you have questions about opting out, send an email message to contact@manupatra.com.

More Details About Information We Collect on our Web Sites

Manupatra: Information about Manupatra subscribers and their Manupatra usage is maintained in a secure environment. This information is not shared with third parties for marketing purposes. Manupatra does not disclose any information about any subscriber's usage of Manupatra, except to enforce the terms of our subscriber agreements or as required by law.

How We Protect Your Information
Manupatra uses technical security measures to prevent the loss, misuse, and alteration of information under our control.

For example, when we ask customers to provide financial information (such as a credit card number) that data is protected using Secure Sockets Layer (SSL) technology. SL is a security protocol used for securing communications on the Web. A protocol is a set of rules or procedures. SSL technology takes a message and runs it through a set of steps that "scrambles" the message. This is done so that the message cannot be read while it is being transferred. This "scrambling" is called Encryption.

When the message is received by the intended recipient, SSL unscrambles the message, checks that it came from the correct sender (Server Authentication) and then verifies that it has not been tampered with (Message Integrity).

SSL makes use of Digital Certificates to authenticate one or both parties of an Internet transaction. A digital certificate is a means of binding the details about an individual or organization to a public key and it serves two purposes:

Who Has Access to the Information?

Manupatra will share your personal data as follows:
Security around Notes, Documents Placed in Folders, and Highlighting on Documents

Who Has Access to Notes you create inside of Manupatra Applications?

Certain Manupatra website applications allow users to create and store notes within the applications. Manupatra does not share notes information with any third parties unless you expressly ask us to do so. No Customer Support Personnel, Reference Attorneys, or other Sales or Account Representatives of Manupatra will have access to the text placed inside of such notes created by users, either at an individual or an aggregate level.

Who Has Access to data about documents you place in Folders and highlighting inside of Manupatra Applications?

Certain Manupatra website applications allow users to place documents within folders in our applications and to allow highlighting on documents. With your permission Manupatra Customer Service and Manupatra Reference attorneys will be able to view documents placed in folders, and highlighting on documents to assist you in your research.

Manupatra will not share your notes data, information about documents in folders, and document highlighting except when legally obligated in the following circumstances:

Links to Other Companies' Sites

Our websites contain links to sites maintained by companies that are not affiliated with Manupatra. We are not responsible for the privacy practices or the content of those sites, and we encourage you to use caution when visiting them. In particular, we recommend you view the privacy policy posted on each site.

Privacy Policy Changes

If our information practices change in a significant way, we will post and highlight the policy changes.